Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Mahtab Alam (14 Years Exp)
District Human Rights Matters (Show More)
View Answers by this Lawyer (1)
Profile Views : 28993
News : 0 Articles : 0
Contact Details
Law Firm Name : Mahtab Alam
Country : India
City : Gopalganj
Area : Hathwa
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2010
Qualification : B.A.LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 3056/2010 | Bihar | 3056/2010 |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Miscellaneous
Non Resident Indian (NRIs)
Pre Negotiated Services
Languages
Subject : What should
Question : What precaution should take if there is wife threat that she will file fake case of domestic voilance and send you to jail.
Answer by Mahtab Alam : File a case
