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anil kumar singh (13 Years Exp)
Arbitration - Domestic (Show More)
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Contact Details
Law Firm Name : anil kumar singh
Country : India
City : Ranchi
Area : Doranda
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Practicing Since : 2011
Qualification : BBA LL.B HONS
About
I have tirelessly worked in various Court matters in every aspect of law and belief to yield the best possible lawful result with respect to legal matters. I cordially solicit an opportunity from your benign organisation to serve in the legal arena in order to prove myself as most benevolent, strong, faithful, conducive and legal bolster for you and your magnificent organisation
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| JH-1017/2011 | Jharkhand | Advocate Associate Jharkhand High Court, Ranc |
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