Adv. RAJ DEEPAK CHAUDHARY (7 Years Exp)

  Suit for Declaration (Show More)   

 Gomtinagar , Lucknow

   View Answers by this Lawyer (3)

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Contact Details

Law Firm Name : Adv. RAJ DEEPAK CHAUDHARY

Country : India

City : Lucknow

Area : Gomtinagar


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Practicing Since :  2017

Qualification : BBA LLB (H.)

About

I am a versatile and professional law graduate from Amity University, Lucknow with wide-ranging experience in a variety of areas including ADR, Civil litigation, NI act, Consumer cases and legal advisory. I have graduated in BBA LLB (H.) in 2017 and started my practice at Lucknow High Court. Prior to that, I have interned with renowned firms and lawyers. Over the years I have gained experience and expertise in the latest legal trends and practices.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
UP06256/2017 Uttar Pradesh Oudh Bar Association

 Civil

 Arbitration & ADR

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IP, Trademark & Copyright

 Employment, Labor & Service

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Subject :  Car rental company not returning security deposit

Question :  Car rental company not returning security deposit

Answer by Adv. RAJ DEEPAK CHAUDHARY :  Send a legal notice and give a 15 days time to return the security money, if the security deposit is not received within 15 days then file a consumer complaint in the district consumer forum.

Subject :  Make your woman torture and rape cases

Question :  Woman torture hare and rape cases for city

Answer by Adv. RAJ DEEPAK CHAUDHARY :  Your question is not clear, contact women helpline no., and send a legal notice.