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Sri Shyam Jyoti Legal Chamber (25 Years Exp)
HC - Contempt petition (Show More)
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Contact Details
Law Firm Name : Sri Shyam Jyoti Legal Chamber
Country : India
City : Ranchi
Area : Ranchi Court
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Practicing Since : 1999
Qualification : LLM
About
Excellent Service in Civil and Criminal Matters and in Writ Issues.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 2908/99 | Bihar | Jharkhand High Court Bar Association |
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