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K MONDAL (14 Years Exp)
Employees Provident Fund Appellate Tribunal (Show More)
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Contact Details
Law Firm Name : K MONDAL
Country : India
City : Kolkata
Area : Tollygunge
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Practicing Since : 2010
Qualification : B.A.LL.B.
About
We Have Been Providing Legal Support And Services To Our Clients For Last Few Decades In Kolkata & All Over India, Especially And Exclusively, In The Matters relating to ARMED FORCE TRIBUNAL, HIGH COURT etc and also in the field of Civil, Criminal(Bail, Anticipatory Bail, Appeal etc), Writ, Family Matters, Consumer MattersProperty Verification, Searching, Registration, Drafting Of Document, Conveyance, Deed I.e Gift, Lease, Mortgage, Power Of Attorney, Documentation
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 875/15 | West Bengal | High Court Bar Association. |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
Languages
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