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Aniruddha Pawse Advocate (20 Years Exp)
Anticipatory Bail (Show More)
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Contact Details
Law Firm Name : Aniruddha Pawse Advocate
Country : India
City : Thane
Area : Thane
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Practicing Since : 2004
Qualification : B.com. LL b
About
Practice at Thane district session & family court, Bandra family & some other Mumbai courts. I am a lawyer, Advocate & Legal consultant. Handling divorce, consumer,sec 138 N I act and civil & criminal cases successfully.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| Mah/813/2004 | Maharashtra | Bar Council of Maharashtra & Goa |
Civil
Consumer,Product&Service Liability
Criminal Law
Family & Divorce
Miscellaneous
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