Pankaj Kr Singh (10 Years Exp)

  Appellate Tribunal for Electricity (Show More)   

 Kanke Road , Ranchi

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Contact Details

Law Firm Name : Pankaj Kr Singh

Country : India

City : Ranchi

Area : Kanke Road


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Practicing Since :  2014

Qualification : B.COM,LLB

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Enrolment No Enrolment State Enrolment BAR
72/14 JHARKHAND RDBA

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