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PREETI SAGAR (8 Years Exp)
Trademark Objection (Show More)
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Contact Details
Law Firm Name : PREETI SAGAR
Country : India
City : Vadodara
Area : Manjalpur
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Practicing Since : 2016
Qualification : B.COM, LL.M
About
I AM PRACTICING AT HIGH COURT OF GUJARAT AND DISTRICT COURTS AND HAVE A GENERALIZED PRACTICE IN CIVIL, CRIMINAL AND ALL OTHER FIELDS.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| G/2713/2016 | GUJARAT | BARODA BAR ASSOCIATION |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Taxation
Miscellaneous
RERA
Pre Negotiated Services
Languages
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