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Advocate Lovkesh Gupta (16 Years Exp)
Criminal Contempt (Show More)
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Contact Details
Law Firm Name : Advocate Lovkesh Gupta
Country : India
City : Jalandhar
Area : Jalandhar City
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Practicing Since : 2008
Qualification : B.com ,LLB
About
Deals in Divorce, Court marriage, Criminal ,civil, Cheque Bounce , property matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| P-1885/2008 | Punjab | Bar Council of Punjab and Haryana |
Civil
Corporate & Regulatory
Consumer,Product&Service Liability
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Family & Divorce
High Courts (India)
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