MANISH KUMAR (9 Years Exp)

  Employees Provident Fund Appellate Tribunal (Show More)   

 Mandoli Saboli , North East Delhi

   View Answers by this Lawyer (2)

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Contact Details

Law Firm Name : MANISH KUMAR

Country : India

City : North East Delhi

Area : Mandoli Saboli


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Practicing Since :  2015

Qualification : LLB

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/2038/2015 DELHI M-1754

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Employment, Labor & Service

 Motor Vehicles

 Tribunals

 Pre Negotiated Services

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Subject :  Civil

Question :  Property sold to me by cheating and fraud?

Answer by MANISH KUMAR :  First of all kindly give full information regarding the same. on what basis you are putting these allegations.

Subject :  Things to see while executing leasse agreement

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Answer by MANISH KUMAR :  Dear Sir, if the lease deed is for 3 years then it should be registered through the concerned SDM and with proper stamp duty.