Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Ramakant Mishra (32 Years Exp)
Employees Provident Fund Appellate Tribunal (Show More)
View Answers by this Lawyer (0)
Profile Views : 33582
News : 0 Articles : 0
Contact Details
Law Firm Name : Ramakant Mishra
Country : India
City : Raipur
Area : Shanker Nagar
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 1992
Qualification : B.Sc. LL.B.
About
I have advised and litigated for various individual clients, companies, private, public as well as statutory corporations, regarding a wide range of legal issues including (but not limited to):- • Arbitration and ADR; • Banking and Finance; • Civil Litigation; • Criminal Defense & Litigation; • Corporate Litigation; • Consumer Matters; • Constitutional & Administrative Matters; • Cyber and IT law; • Debt Recovery Laws; • Due Diligence; • Electricity Laws related matters; • Employment Laws; • Human Rights; • Intellectual Property; • Injury Compensation Laws; •Labour& Industrial Matters; • Matrimonial & Family Matters; • Property and Land Laws related matters; • RTI Laws; • Revenue Matters; • Tenancy Laws; • Trusts & Estates Related Litigations; • Other core areas of Law.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 210/92 | Chhattisgarh | Chhattisgarh State Bar Council |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
RERA
Pre Negotiated Services
Languages
No Answers Found
