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GURURAJ KULKARNI (14 Years Exp)
Suit for Eviction (Show More)
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Contact Details
Law Firm Name : GURURAJ KULKARNI
Country : India
City : Gulbarga
Area : Gulbarga H C C B
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Practicing Since : 2010
Qualification : LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| KAR/2567/10 | Karnataka | Karnataka State Bar Council Bangalore |
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Subject : May a Person who is chargesheetd file anticipatory bail application.
Question : Case Law of Shashi Tharoor in Sunanda Pushkar sucide case applicable after chargesheet.
Answer by GURURAJ KULKARNI : No it is not legally possible to file anticipatery bail.
