Practicing Since :  2012

Qualification : LL.B (Hons.)

About

Enrolled as an advocate in the year 2012 from University of Lucknow with LL.b (Hons) as well as having certification in intellectual Property Rights from Indian Law Institute New Delhi. Logical and resourceful advocate who effectively anticipates and evaluates legal issues to protect clients and resolve cases. Ambitious Lawyer bringing extensive in house counsel and law firm experience in a wide variety of disciplines, with emphasis in Criminal Law, Money Laundering and Economic offences, Arbitration Law and Consumer Disputes. He has appeared before High Court Allahabad at Lucknow Bench in various matters including writ petitions and appeals also before the District and Sessions court as well as State Consumer commission in various matter. Regularly appears before the Tribunal of Prevention of Money Laundering Act by the Enforcement Directorate situated at New Delhi in various appeals and successfully defended and conducted the cases. He regularly interpretes the laws, rulings and regulations for individuals and businesses and Drafted Legal briefs and opinions for all clients and Managed all trial preparations for case litigation as well as Questioned and Cross examined witnesses throughout the course of trials.

Enrolment Details