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Mohamed Ashick (11 Years Exp)
SC - Court Writ Petition (Show More)
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Contact Details
Law Firm Name : Mohamed Ashick
Country : India
City : Chennai
Area : Kilpauk
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Practicing Since : 2013
Qualification : B.A.B.L
About
I am practicing as an advocate in Madras High court, Chennai. Specilization areas are: 1. Corporate Cases 2. Criminal Bail proceedings 3. Divorce proceedings 4. Civil 5.WRIT cases
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MS523/2013 | Tamil Nadu | Madras Bar Council of TamilNadu, India |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IT, Media & Telecom
IP, Trademark & Copyright
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
Non Resident Indian (NRIs)
Pre Negotiated Services
Languages
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