Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
KAMALIKA SAMADDER (9 Years Exp)
Authority for Advance Rulings (Show More)
View Answers by this Lawyer (0)
Profile Views : 29080
News : 0 Articles : 0
Contact Details
Law Firm Name : KAMALIKA SAMADDER
Country : India
City : New Delhi
Area : New Delhi G.P.O.
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2015
Qualification : PhD
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/4739/2015 | DELHI | Bar Council Delhi |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Supreme Court (India)
Tribunals
Miscellaneous
Pre Negotiated Services
Languages
No Answers Found
