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S & P LAW ASSOCIATES (18 Years Exp)
HC - Public Interest litigation (Show More)
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Contact Details
Law Firm Name : S & P LAW ASSOCIATES
Country : India
City : Chennai
Area : Saidapet (Chennai)
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Practicing Since : 2006
Qualification : BABL
About
We, at S & P Law Associates, a Law Firm endeavour to provide the best of the professional services by continual improvement in Quality and Efficiency so as to assist the clients in achieving efficient statutory and regulatory compliances in law. Our aim is to provide best legal services to our clients. Our strength is our team of lawyers who deals in addressing our client’s needs with their ethnic value of creativity and innovations. We also offer our clients, legal advice that meets the clients’ needs and expectations. At S&P we are not just concerned about the understanding our Client’s needs and leaving a positive impact but still strives for excellence in its practice areas. We continuously evaluate our processes and implement procedures to maintain strong professional ethics and believes in the realization of the objectives of its Client.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 546/2006 | TAMIL NADU | BAR COUNCIL OF TAMIL NADU |
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