VINOD ZUTSHI LAW ASSOCIATES (7 Years Exp)

  Securities and Exchange Board of India (SEBI) (Show More)   

 New Delhi G.P.O. , New Delhi

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Contact Details

Law Firm Name : VINOD ZUTSHI LAW ASSOCIATES

Country : India

City : New Delhi

Area : New Delhi G.P.O.


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Practicing Since :  2017

Qualification : LLB: MBA; IAS (RETD)

About

Vinod Zutshi, an IAS officer of 1982 Batch belonging to Rajasthan Cadre has 35 Years of leadership experience in Public Policy & Administration, with long experience and exposure in the fields of Administration,Tourism, Elections, Education , Cooperatives, Housing, Water Resources and Corporate Management. He held important and responsible positions during his long career in Civil Services and Management. He served as Secretary, Ministry of Tourism, Government of India between 2015 to 2017. Earlier, in his career he held key positions of Secretary, Ministry of Culture, Govt. of India; Deputy Election Commissioner in Election Commission of India; Chief Electoral Officer, Rajasthan; Secretary, Tourism, Govt. of Rajasthan; Secretary, Civil Aviation, Govt. of Rajasthan; Secretary, Education (Elementary, Secondary, Higher and Sanskrit), Govt. of Rajasthan; Principal Secretary, Department of Cooperatives; Secretary, Cabinet Secretariat, Govt. of Rajasthan.CMD,Rajasthan Tourism Development Corporation, Chairman, Rajasthan State Hotels Corporation, Chairman Spinning Federation, Rajasthan, Chairman,Rajasthan State Cooperative Bank and District Collector and Magistrate of Jaipur, Alwar, Dausa and Dholpur districts. Zutshi is an Alumni of Harvard Kennedy School (Harvard University) and MBA from Faculty of Management Studies, Delhi University. Vinod Zutshi is an Advocate (under Advocates Act, 1961) enrolled at Bar Council of Delhi and is offering Services as an “ADVOCATE, LEGAL CONSULTANT & LAW ADVISOR” .He is the Proprietor of his Law Firm “VINOD ZUTSHI LAW ASSOCIATES”, registered at Delhi. AREAS OF LEGAL SERVICES: Service matters(High Court and CAT) Arbitration and Conciliation( HE IS A MEMBER OF INDIAN COUNCIL OF ARBITRATORS) Election Laws including : *Laws/Process relating to Candidature, Nomination, Election Campaigning and Polling and Counting; *Election Expenditure Laws *Model Code of Conduct violations and Corrupt practices & *Election Petitions. Civil Laws Business Laws. Laws related to Business regulations viz. competition Act; Insurance Act etc. Intellectual Property Laws Debt Services Tribunals Labour & Industry. Land Revenue & Tenancy. and Laws/Procedures relating to Consumer Redressal; Essential Commodity Act Advocate Vinod Zutshi is enrolled at Bar Council of Delhi. He qualified LLB from the Faculty of Law, University of Delhi, one of the Top 5 Law Institutes of India in First Division. Zutshi, has also applied Law & Legal Provisions throughout his career in Indian Administrative Service. He has presided over Revenue & Criminal Courts (Both original & Appellate) while serving as Judicial Magistrate-II; Sub Divisional Magistrate and as Collector & District Magistrate. Zutshi has also handled and applied Election Laws, viz Representation of Peoples Act & Conduct of Election Rules and has acted as an Appellate Courts under the RPA Act & Rules during his 6 years tenure as Dy. Election Commissioner in Election Commission of India and during 1½ years as Chief Electoral Officer in Rajasthan Election Department.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/1510/2017 DELHI BAR COUNCIL OF DELHI

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Employment, Labor & Service

 Tribunals

 Miscellaneous

 Commercial, Business & Industry

 Environmental

 Constitutional & Government

 Leisure & Tourism

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