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Geetha Associates (12 Years Exp)
HC - Miscellaneous petition (Show More)
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Contact Details
Law Firm Name : Geetha Associates
Country : India
City : Hyderabad
Area : Nallakunta
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Practicing Since : 2012
Qualification : LLB., CS
About
Geeta Associates having been providing services from 6 years in Civil, Criminal, Corporate, Company, Commercial, Constitution, Consumer, Arbitration, Family matters, 498-a, DVC, maintenance and DRT matters, agreements, deeds and non-disclosure agreements etc., providing best services and solutions to our clients on a commitment to excellence, preparation, integrity and reliability.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/2666/2012 | Telangana | Bar Council of India, Hyderabad |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
Employment, Labor & Service
Tribunals
Miscellaneous
Pre Negotiated Services
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