Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Grishma Lad (25 Years Exp)
House rent control (Show More)
High Court Building (Mumbai), Mumbai
View Answers by this Lawyer (0)
Profile Views : 10161
News : 0 Articles : 0
Contact Details
Law Firm Name : Grishma Lad
Country : India
City : Mumbai
Area : High Court Building (Mumbai)
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 1999
Qualification : B.COM L.L.B
About
Dealing in Matrimonial Dispute, Family Matters, Property Matters, Rent Act Matters, 138 Negotiable Instrument Act and other Civil and Criminal matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH414799 | Maharashtra | Bar Council of Maharashtra and Goa |
Civil
Family & Divorce
Estate Planning
Real Estate & Construction
Languages
No Answers Found
