Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Lakshay Kumar Singh (30 Years Exp)
Anticipatory Bail (Show More)
View Answers by this Lawyer (1)
Profile Views : 31012
News : 0 Articles : 0
Contact Details
Law Firm Name : Lakshay Kumar Singh
Country : India
City : Meerut
Area : Meerut Kutchery
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 1994
Qualification : Bsc, LLb
About
VL Law Associates is a law Associates run by us we deal with criminal ,civil,family court, RERA ,negotiable instrument act ,anti curruption act and documentation related cases, along with this cases related to registration of marriages and property related ,real estates etc
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 5669/94 | Uttar Pradesh | Meerut Bar Association |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Motor Vehicles
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
RERA
Constitutional & Government
Real Estate & Construction
Languages
Subject : Name change
Question : I want to change my name from Ashok Kumar tanti to Ashok Tayal. I have passport also and working person. PL let me know the formalities.I am general category and do not want any govt. Benefits.
Answer by Lakshay Kumar Singh : First of all you have to publish your name in any local newspaper and then you can apply for new name after that
