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D GANGADHAR PATNAIK (20 Years Exp)
Employees Provident Fund Appellate Tribunal (Show More)
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Contact Details
Law Firm Name : D GANGADHAR PATNAIK
Country : India
City : Hyderabad
Area : Alwal
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Practicing Since : 2004
Qualification : B.A, B.L, PGDHR
About
Established law firm in the year 2004. My practice include Civil and Criminal cases including Revenue Excise, DRT, State Forum cases, Service Matters, Industrial cases, appeals in both Civil and Criminal Cases etc.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/1609/2004 | ANDHRA PRADESH | HYDERABAD |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
Non Resident Indian (NRIs)
Pre Negotiated Services
Admiralty & Maritime Law
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Estate Planning
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