Contact Details

Law Firm Name : VB LEGAL

Country : India

City : Mumbai

Area : Charni Road


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Practicing Since :  2014

Qualification : Bcom LLB

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/2447/2016 Maharashtra maharashtra & goa

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Family & Divorce

 RERA

 Banking & Finance

 Insolvency and Bankruptcy

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Subject :  Need guidance in judgment matter.

Question :  I want to know, if the medical negligence complaint has gone from state commission to Supreme Court and got dismissed because of no proper merits, then can a second complaint be filed on discovery of new facts due to past medical negligence as per the fresh and continuous cause of action?

Answer by VB LEGAL :  Send the judgement by mail