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venkatesan ramakrishnan (14 Years Exp)
HC - Public Interest litigation (Show More)
High Court Building (Chennai), Chennai
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Contact Details
Law Firm Name : venkatesan ramakrishnan
Country : India
City : Chennai
Area : High Court Building (Chennai)
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Practicing Since : 2010
Qualification : M.A.,L.L.B.
About
Chennai based Legal Firm comprising of experienced, capable and dedicated Legal professionals committed to providing Litigation and consultancy services in all areas of business. Our professionals work together as a dedicated team to provide the highest quality of litigation and consultancy services to its clients. The professionals are specialized in their respective fields enabling us to provide the best litigation and consultancy services. This team model also goes a long way to make the working cost-effective which in turn makes it more economical for our clients. We believe in building long term relationships with clients, Relationships which are based on trust and dedication, a promise to provide our clients with the highest levels of service. We firmly believe that these relationships that are our real strength.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1260 | CHENNAI, Tamil nadu | Bar council of Tamil nadu |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Tribunals
Miscellaneous
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