A.J. Ashish (10 Years Exp)

  Medical Negligence (Show More)   

 New Delhi G.P.O. , New Delhi

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Contact Details

Law Firm Name : A.J. Ashish

Country : India

City : New Delhi

Area : New Delhi G.P.O.


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Practicing Since :  2016

Qualification : LL.B.

About

Expertised in Securitization, Recovery, Real Estate, Loan, Consumer matters

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/1676/16 Delhi BCD

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Tribunals-Other
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 RERA

  RERA Lawyers
  RERA Other
  Project Registration
  Promoter Registration
  Agent Registration
  Regulatory Authority Complaints
  RERA Administrative Tribunal

 Non Resident Indian (NRIs)

  Person Of Indian Origin
  Overseas Citizen Of India
  PIO to OCI Conversion
  NRI Matters
  Passport Matters
  Visa Matters
  Immoral Trafficking
  Immigration & NRI Other

 Insolvency and Bankruptcy

  Credit & Mortgage
  Debt Relief
  Debtor & Creditor
  Insolvency
  Insolvency - Other

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other
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