Akash Tiwari (10 Years Exp)

  HC - Writ petition (Show More)   

 Barra , Kanpur

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Contact Details

Law Firm Name : Akash Tiwari

Country : India

City : Kanpur

Area : Barra


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Practicing Since :  2014

Qualification : LLB

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
05818/14 Uttar Pradesh Kanpur bar association

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
  HC - Writ appeal
  HC - Writ petition
  High Court-Other

 IT, Media & Telecom

  Start-Up matters
  Technology Licensing
  Website Policies
  Information Technology-Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Miscellaneous

  Retainership
  Miscellaneous-Other
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