Shiva Kumar Konne  (9 Years Exp)

  Election & Political Law (Show More)   

 Jangaon , Hyderabad

   View Answers by this Lawyer (0)

 Profile Views : 7156

 News : 0  Articles : 0

Contact Details

Law Firm Name : Shiva Kumar Konne

Country : India

City : Hyderabad

Area : Jangaon


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2015

Qualification : BA LL.B LL.M (PHD)

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
AP/2655/2015 Telangana High Court of Telangana

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Environmental

  Agricultural Law
  Animal Law
  Energy
  Environmental Law
  Equine Law
  Forestry & Fisheries
  Natural Resources
  Oil & Gas
  Mining and Natural Resources
  Environmental - Other

 Constitutional & Government

  Constitutional law
  Administrative Law
  Election & Political Law
  Government Contracts
  Defence/Military Law
  Municipal & State Law
  Public Law
  Regulatory Law
  Veteran Benefits
  Constitutional - Other
Languages

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found