Priyan. P. G (9 Years Exp)

  State Administrative Tribunal (Show More)   

 Thrissur , Thrissur

   View Answers by this Lawyer (2)

 Profile Views : 11054

 News : 0  Articles : 0

Contact Details

Law Firm Name : Priyan. P. G

Country : India

City : Thrissur

Area : Thrissur


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2015

Qualification : Llb

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
K/978L/94 Kerala Thrissur

 Consumer,Product&Service Liability

 Criminal Law

 Family & Divorce

 Tribunals

 Non Resident Indian (NRIs)

 Pre Negotiated Services

 Child Laws

 Real Estate & Construction

Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  mentally tortured by employer

Question :  Working for insurance company ...in this situation like kovid 19 , lockdown is continue in all over India . company is strictly advice to not to go out and stay home but other side SR. Management including MD CEO is putting pressure indirectly to employee to get the production and giving mentally tortured with help of HR.getting threatened to hold salary, termination of job. Is there any solution to get rid of all this kind of nonsense which bus getting affected thousand of employee.

Answer by Priyan. P. G :  Ignore if you can as the expected lock down would end soon. Or else you can send them a statement in writing explaining the situation and what you are feeling and not to harass you.

Subject :  Whether compramise degree be challenged

Question :  What should we do

Answer by Priyan. P. G :  No unless you pleade that it is signed by fraud or misconception