Rahul swami (10 Years Exp)

  Defence/Military Law (Show More)   

 Jhunjhunu City , Jhujhunu

   View Answers by this Lawyer (0)

 Profile Views : 11132

 News : 0  Articles : 0

Contact Details

Law Firm Name : Rahul swami

Country : India

City : Jhujhunu

Area : Jhunjhunu City


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2014

Qualification : BA llb

About

advocates

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
R/418/2016 Rajasthan Jhunjhun

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - Domestic
  Arbitration - International
  Arbitration - International
  Arbitration-Other
  Arbitration-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  District Consumer Matters
  Insurance Claims
  Insurance Claims
  Medical Negligence
  Medical Negligence
  National Consumer Matters
  National Consumer Matters
  State Consumer Matters
  State Consumer Matters
  Consumer-Other
  Consumer-Other

 Contract & Drafting

  Attestation
  Attestation
  Consultancy agreement
  Consultancy agreement
  Document review
  Document review
  Employment contract
  Employment contract
  Franchise agreement
  Franchise agreement
  Freelancer agreement
  Freelancer agreement
  Joint Venture agreement
  Joint Venture agreement
  Master Servant agreement
  Master Servant agreement
  Service Level agreement
  Service Level agreement
  Non-Disclosure agreement
  Non-Disclosure agreement
  Vendors agreement
  Vendors agreement
  Contract-Others
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anticipatory Bail
  Anti Corruption
  Anti Corruption
  Bail
  Bail
  Cheque Bounce
  Cheque Bounce
  Criminal Contempt
  Criminal Contempt
  Cyber Crime
  Cyber Crime
  Criminal-Defamation
  Criminal-Defamation
  Juvenile delinquency
  Juvenile delinquency
  PMLA
  PMLA
  Police Harassment
  Police Harassment
  Sexual Harassment at workplace
  Sexual Harassment at workplace
  Criminal-Other
  Criminal-Other

 Family & Divorce

  Adoption
  Adoption
  Child Custody
  Child Custody
  Christian Law
  Christian Law
  Divorce
  Divorce
  Domestic violence
  Domestic violence
  Dowry harassment
  Dowry harassment
  Family Counselling
  Family Counselling
  Family Dispute
  Family Dispute
  Guardians & Wards Act
  Guardians & Wards Act
  Maintenance
  Maintenance
  Muslim Law
  Muslim Law
  Special Marriage Act
  Special Marriage Act
  Succession
  Succession
  Succession Certificate
  Succession Certificate
  Family & Divorce Other
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Arbitration case
  HC - Contempt petition
  HC - Contempt petition
  HC - Senior Counsel
  HC - Senior Counsel
  High Court Lawyers
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Public Interest litigation
  HC - Revision petition
  HC - Revision petition
  HC - Writ appeal
  HC - Writ appeal
  HC - Writ petition
  HC - Writ petition
  High Court-Other
  High Court-Other

 Human Rights

  District Human Rights Matters
  District Human Rights Matters
  Human Rights Matters
  Human Rights Matters
  National Human Rights Matters
  National Human Rights Matters
  State Human Rights Matters
  State Human Rights Matters
  Women & Child Matters
  Women & Child Matters
  Human Rights-Other
  Human Rights-Other

 Motor Vehicles

  Accident Claims
  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other
  Motor Vehicles-Other

 Admiralty & Maritime Law

  Boating Accident
  Boating Accident
  Commercial Ship Accident
  Commercial Ship Accident
  Cruise Ship Accidents
  Cruise Ship Accidents
  Ship Registration
  Ship Registration
  Other
  Other

 Banking & Finance

  Asset Protection
  Asset Protection
  Banking Law
  Banking Law
  Capital Markets
  Capital Markets
  Corporate Finance
  Corporate Finance
  Finance
  Finance
  Financial Services Law
  Financial Services Law
  Investment Law
  Investment Law
  Private Equity
  Private Equity
  Project Finance
  Project Finance
  Public Finance
  Public Finance
  Securities
  Securities
  Trade Investment
  Trade Investment
  Venture Capital
  Venture Capital
  Banking & Finance - Other
  Banking & Finance - Other

 Child Laws

  Child Custody & Visitation
  Child Custody & Visitation
  Child Abuse
  Child Abuse
  Child Protection
  Child Protection
  Child Rape
  Child Rape
  Juvenile Law
  Juvenile Law
  Child Adoption
  Child Adoption
  Child Support
  Child Support
  Child Pornography
  Child Pornography
  Juvenile Crime
  Juvenile Crime
  Child Laws - Other
  Child Laws - Other
  Estate Planning
  Estate Planning

 Constitutional & Government

  Constitutional law
  Constitutional law
  Administrative Law
  Administrative Law
  Election & Political Law
  Election & Political Law
  Government Contracts
  Government Contracts
  Defence/Military Law
  Defence/Military Law
  Municipal & State Law
  Municipal & State Law
  Public Law
  Public Law
  Regulatory Law
  Regulatory Law
  Veteran Benefits
  Veteran Benefits
  Constitutional - Other
  Constitutional - Other

 Immigration

  Extradition
  Extradition
  Green Cards
  Green Cards
  Naturalization & Citizenship
  Naturalization & Citizenship
  Visa
  Visa
  Work Permit
  Work Permit
  Immigration - Other
  Immigration - Other

 Insurance

  Bad Faith Insurance
  Bad Faith Insurance
  Insurance Defense
  Insurance Defense
  Insurance Fraud
  Insurance Fraud
  Medical Insurance
  Medical Insurance
  Insurance - Other
  Insurance - Other

 International Law

  Customs Law
  Customs Law
  European Community Law
  European Community Law
  Import & Export
  Import & Export
  International Arbitration
  International Arbitration
  International Investments
  International Investments
  International Trade
  International Trade
  Islamic Law
  Islamic Law
  Offshore Services
  Offshore Services
  Foreign Collaborations
  Foreign Collaborations
Languages

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found