Practicing Since :  2013

Qualification : BBA LLB

About

I have been conducting criminal trials, appeals, revisions, writ petitions in various courts in Bombay. I have been practicing and handling cases independently with a result oriented approach, both professionally and ethically and have now acquired many years of professional experience in providing legal consultancy and advisory services. I provide services in various fields of criminal law like bodily injury, white collar crimes, medical negligence laws, cyber crime matters, cheque bouncing cases, matrimonial related matters and drafting and vetting of various agreements and documents.

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