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Ad.Pooja Bhavsar (13 Years Exp)
Sexual Harassment at workplace (Show More)
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Contact Details
Law Firm Name : Ad.Pooja Bhavsar
Country : India
City : Nandurbar
Area : Shahada
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Practicing Since : 2011
Qualification : B.S.L.LLB,DLL
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 6528/2010 | Maharashtr | Shahada |
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Subject : Gift deed
Question : If a gift deed is made by any member of the girls house after the death of the father and takes her sign can the deed be challenged later on ? (Under Hindu law)
Answer by Ad.Pooja Bhavsar : Yes
