Adithya Kumar HR  (10 Years Exp)

  Telecom Regulatory Authority of India (TRAI) (Show More)   

 Vasanthanagar , Bangalore

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Law Firm Name : Adithya Kumar HR

Country : India

City : Bangalore

Area : Vasanthanagar


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Practicing Since :  2014

Qualification : BA. LLB

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Dayanand S Patil & Associates

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Enrolment No Enrolment State Enrolment BAR
1824/2014 Karnataka Karnataka

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Subject :  Gift deed

Question :  If a gift deed is made by any member of the girls house after the death of the father and takes her sign can the deed be challenged later on ? (Under Hindu law)

Answer by Adithya Kumar HR :  Yes you can challenge it by filling a suit for partition & cancellation of gift deed on the ground of misusing of signatures or misrepresentation ....