Ravi Kant  (8 Years Exp)

  Shareholders Rights (Show More)   

 Biharsharif , Nalanda

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Contact Details

Law Firm Name : Ravi Kant

Country : India

City : Nalanda

Area : Biharsharif


Articles

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News

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Practicing Since :  2016

Qualification : LLB

About

Lawyer

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
202 Bihar N. D. B. A

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Admiralty & Maritime Law

  Boating Accident
  Commercial Ship Accident
  Cruise Ship Accidents
  Ship Registration
  Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

 Child Laws

  Child Custody & Visitation
  Child Abuse
  Child Protection
  Child Rape
  Juvenile Law
  Child Adoption
  Child Support
  Child Pornography
  Juvenile Crime
  Child Laws - Other
  Estate Planning
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