CH. SANOUTON SINGHA (17 Years Exp)

  Food & Beverages Law (Show More)   

 Lala , Hailakandi

   View Answers by this Lawyer (0)

 Profile Views : 9095

 News : 0  Articles : 0

Contact Details

Law Firm Name : CH. SANOUTON SINGHA

Country : India

City : Hailakandi

Area : Lala


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2007

Qualification : M.Sc. LL.B

About

Lawyer is a type social worker. So I am also trying to help people those who has not getting the rights and remedies of legal matter.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
1234 of 2006-07 1234 of 2006-07, Assam District Bar Association Hailakandi Assam

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Tribunals-Other
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 Admiralty & Maritime Law

  Boating Accident
  Commercial Ship Accident
  Cruise Ship Accidents
  Ship Registration
  Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found