Saheer EK  (11 Years Exp)

  Employees Provident Fund Appellate Tribunal (Show More)   

 Vanchiyur , Thiruvananthapuram

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Contact Details

Law Firm Name : Saheer EK

Country : India

City : Thiruvananthapuram

Area : Vanchiyur


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Practicing Since :  2013

Qualification : LLB

About

Specialised in Criminal, Family, Accident and Muslim personal laws

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
K/927/2013 Kerala Trivandrum

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Human Rights

  District Human Rights Matters
  Human Rights Matters
  National Human Rights Matters
  State Human Rights Matters
  Women & Child Matters
  Human Rights-Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Tribunals-Other
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 Medical, Pharma & Healthcare

  Biotechnology
  Chemical Law
  Research & Development
  Defective Drugs
  Failure to Diagnose
  Health Care
  Informed Consent
  Medical Law
  Medical Malpractice
  Medicare & Medicaid
  Medication Errors
  Pharmaceutical Law
  Medical Tourism
  Surgical Errors
  Medical, Pharma - Surrogacy

 Immigration

  Extradition
  Green Cards
  Naturalization & Citizenship
  Visa
  Work Permit
  Immigration - Other

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other
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