Contact Details

Law Firm Name : Siddesh n

Country : India

City : Davangere

Area : Davanagere City


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Practicing Since :  2011

Qualification : BA LLB

About

SDM law chamber


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
1924/2011 Karnataka Davanagere

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Motor Vehicles

 Tribunals

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Subject :  Gift deed

Question :  If a gift deed is made by any member of the girls house after the death of the father and takes her sign can the deed be challenged later on ? (Under Hindu law)

Answer by Siddesh n :  Off course

Subject :  Need guidance in judgment matter.

Question :  I want to know whether the orders and judgments passed by Supreme Court of India in Civil Cases and Criminal cases are applicable to consumer protection act, that too in medical negligence cases? Along with this I want to know whether CPC and CrPC acts are applicable to consumer cases also?

Answer by Siddesh n :  In some exeptional situation only