FRIENDS ASSOCIATES (22 Years Exp)

  Funds and Private Equity (Show More)   

 Nagpur City , Nagpur

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Contact Details

Law Firm Name : FRIENDS ASSOCIATES

Country : India

City : Nagpur

Area : Nagpur City


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Practicing Since :  2002

Qualification : Bacehlor in Law

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
520/2002 Maharashtra NAGPUR AND GOA

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Taxation

  GST matters
  Income Tax
  Professional Tax matters
  Service Tax
  Taxation Matters
  VAT matters
  Taxation-Other
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit

 Banking & Finance

  Asset Protection
  Banking Law
  Capital Markets
  Corporate Finance
  Finance
  Financial Services Law
  Investment Law
  Private Equity
  Project Finance
  Public Finance
  Securities
  Trade Investment
  Venture Capital
  Banking & Finance - Other

 Child Laws

  Child Custody & Visitation
  Child Abuse
  Child Protection
  Child Rape
  Juvenile Law
  Child Adoption
  Child Support
  Child Pornography
  Juvenile Crime
  Child Laws - Other
  Estate Planning

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other
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