Nitesh Kumar (17 Years Exp)

  Telecom Regulatory Authority of India (TRAI) (Show More)   

 Supreme Court , Central Delhi

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Contact Details

Law Firm Name : Nitesh Kumar

Country : India

City : Central Delhi

Area : Supreme Court


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Practicing Since :  2007

Qualification : LLB & MBL

About

I am a Practicing Advocate in the Courts located within Delhi NCR, enrolled with the Bar Council of Delhi since 2007 with membership of Supreme Court Bar Association (SCBA). I have completed my Master of Business Laws (MBL) from National Law School of India University (NLSIU), Bangalore in the year 2009, with major in Business Laws subsequent to my L.L.B in the year 2007 from the Central University of Allahabad. I am having around 12 years of work experience in the field of drafting, effective pleadings, legal due diligence of Property towards securing loan, reviewing, vetting, documentation, legal advisory, arbitration, Intellectual Property issues, litigation advisory, liaison with government officials, legal due diligence, Consumer Forum matters in addition to my Corporate exposure with esteemed Organizations such as Bharat Financial Inclusion Limited (Previously known as SKS Microfinance Ltd), an only BSE/NSE Listed Microfinance Company. Thereafter I was associated with Renewable Energy Sector manufacturing Company viz PowerWind Ltd and with Educomp Solutions Ltd (India’s largest and only BSE/NSE Listed Education Company). Further, given the effective handling of legal issues, I have been awarded with Certificate of Appreciation from SKS Microfinance Ltd and Leadership Award, 2015 for extraordinary performance from Educomp Solution Ltd.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/647-B/2007 Delhi Bar Council of Delhi

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Supreme Court (India)

 Tribunals

 Miscellaneous

 RERA

 Antitrust & Trade Regulation

 Banking & Finance

 Commercial, Business & Industry

 Child Laws

 Entertainment, TV & Movies

 Environmental

 Constitutional & Government

 Medical, Pharma & Healthcare

 Insurance

 Real Estate & Construction

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