Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Abhash Garnaik (11 Years Exp)
RERA Administrative Tribunal (Show More)
View Answers by this Lawyer (0)
Profile Views : 12951
News : 0 Articles : 0
Contact Details
Law Firm Name : Abhash Garnaik
Country : India
City : Cuttack
Area : Avinab Bidanasi
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2013
Qualification : Advocaate
About
Founder - MMG LAW CHAMBERS. Enrolled with Odisha State Bar Council. I have been practicing primarily in High Court of Orissa , District Civil & Criminal Courts, Consumer Forums, National Law Tribunal, Family Courts and various Judicial Courts across the State of Odisha. I also work with various Law Firm’s across the country who solicit local representation for their clients in Odisha. I have been handling cases independently with a result oriented approach ,both professionally and ethically with transparency and has acquired professional experience in providing Legal Consultancy and advisory services in various fields. My Office is at CDA, Sector-6, Cuttack, Odisha.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| O-708 | Odisha | Orissa High Court Bar Association |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
Employment, Labor & Service
Motor Vehicles
Supreme Court (India)
Tribunals
Miscellaneous
RERA
Constitutional & Government
Real Estate & Construction
Languages
No Answers Found
