Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Chirag Shaikh (11 Years Exp)
Juvenile Law (Show More)
View Answers by this Lawyer (0)
Profile Views : 9264
News : 0 Articles : 0
Contact Details
Law Firm Name : Chirag Shaikh
Country : India
City : Vadodara
Area : Waghodia Road
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2013
Qualification : B.A, M.A, LL.B
About
Chirag Shaikh has 6 years' experience in different Legal fields. He is Managing Law Firm known as Shaikh Associates which is based at Vadodara, Gujarat. The Firm believes in guiding its Clients lawfully. We understand our Client’s need and are committed to consistently deliver relevant, cost-effective and result oriented legal advice to them. He is a specialist in Divorce Matters, (Marriage, Divorce, Alimony, Maintenance, Etc..), Family Law, Child Custody, Muslim Laws, Hindu Laws, Domestic Violence, Cheque Bounce, Criminal laws, Civil laws, Property Laws, Documentation, Registration, Contracts and Agreements, Will, Power of Attorney, Partnership, All Types of Deeds. The practice areas include Consumer Protection, Employment and Labour Laws, Juvenile Justice, Landlord and Tenant, Media, Communication, Entertainment, Motor Accident Claim, Police Laws, Sex Crime, Sexual Harassment at Workplace, Arbitration, Writ, Litigation.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 2640 | Gujarat | Baroda |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Miscellaneous
Pre Negotiated Services
Child Laws
Entertainment, TV & Movies
Languages
No Answers Found
