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Advocate Shravan Kumar (9 Years Exp)
Central Administrative Tribunal (Show More)
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Contact Details
Law Firm Name : Advocate Shravan Kumar
Country : India
City : Gurgaon
Area : Gurgaon
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Practicing Since : 2015
Qualification : MBA,LLM
About
LEADING LAW FIRM PRACTICE IN DELHI NCR IN VARIOUS COURTS ACROSS ALL DIMENSIONS INCLUDING CIVIL CRIMINAL MATRIMONIAL NCLT COMPETITION COMMISSION ,NATIONAL COMMISSION FOR CONSUMER .
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| P2504/2015 | Haryana | GURUGRAM |
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