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Deependra Pati Tiwari (7 Years Exp)
HC - Public Interest litigation (Show More)
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Contact Details
Law Firm Name : Deependra Pati Tiwari
Country : India
City : Faridabad
Area : Faridabad NIT
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Practicing Since : 2017
Qualification : LL.M
About
Tiwari & Associates is a reputed Law Firm from the decade. With our team of expert legal professionals, we provide Legal Services like Civil, Criminal, Matrimonial, Labour Law, Consumer Disputes, Corporate Cases, Lawyers in Delhi & NCR. We deal in all kinds of Documentations and Litigations. Our firm provides these services to the esteemed clients spread all over the country. We are known to provide each of the clients, special attention and taking utmost care in serving them in the best possible manner. We provide complete satisfaction to the clients whatever the situation may be. We have been in this field for a long time and have acquired vast experience and knowledge. The expertise that we have is the reason for our credibility in the market. Maintaining close relations with the clients based on trust and understanding is our topmost priority & provide Lawyers to client in Delhi & NCR Courts.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 3779 | Haryana | Faridabad |
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