ABHIMANYU SINGH (8 Years Exp)

  Defective Drugs (Show More)   

 Thaltej , Ahmedabad

   View Answers by this Lawyer (0)

 Profile Views : 10277

 News : 0  Articles : 0

Contact Details

Law Firm Name : ABHIMANYU SINGH

Country : India

City : Ahmedabad

Area : Thaltej


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2016

Qualification : BLS LLB

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/5287/2017 MAHARASHTRA MAHARASHTRA

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
  HC - Writ appeal
  HC - Writ petition
  High Court-Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Startup & Registrations

  Company registration
  NGO Registration
  Society Registration
  Start-Up Registration
  Trust Registration
  Registrations-Other

 Taxation

  GST matters
  Income Tax
  Professional Tax matters
  Service Tax
  Taxation Matters
  VAT matters
  Taxation-Other
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit

 RERA

  RERA Lawyers
  RERA Other
  Project Registration
  Promoter Registration
  Agent Registration
  Regulatory Authority Complaints
  RERA Administrative Tribunal

 Banking & Finance

  Asset Protection
  Banking Law
  Capital Markets
  Corporate Finance
  Finance
  Financial Services Law
  Investment Law
  Private Equity
  Project Finance
  Public Finance
  Securities
  Trade Investment
  Venture Capital
  Banking & Finance - Other

 Insolvency and Bankruptcy

  Credit & Mortgage
  Debt Relief
  Debtor & Creditor
  Insolvency
  Insolvency - Other

 Medical, Pharma & Healthcare

  Biotechnology
  Chemical Law
  Research & Development
  Defective Drugs
  Failure to Diagnose
  Health Care
  Informed Consent
  Medical Law
  Medical Malpractice
  Medicare & Medicaid
  Medication Errors
  Pharmaceutical Law
  Medical Tourism
  Surgical Errors
  Medical, Pharma - Surrogacy

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found