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Guru Dhananjay (8 Years Exp)
HC - Arbitration case (Show More)
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Contact Details
Law Firm Name : Guru Dhananjay
Country : India
City : Chennai
Area : Raja Annamalaipuram
News
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Practicing Since : 2016
Qualification : B.Com.,B.L.(Hons.)
About
Practicing Lawyer in the Madras High Court, having started out as junior associate to Mr. R.Murari, Senior Advocate, and having experience and expertise in the areas of Civil, Commercial and Family Law Litigation. I look to not only provide an immediate, but also long standing solution to the clients' needs.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1810/2016 | Tamil Nadu | Madras Bar Association |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Family & Divorce
High Courts (India)
Tribunals
RERA
Non Resident Indian (NRIs)
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Entertainment, TV & Movies
Constitutional & Government
Languages
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