Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Saravvanan R (24 Years Exp)
Supreme Court Lawyers (Show More)
High Court Building (Chennai), Chennai
View Answers by this Lawyer (0)
Profile Views : 22541
News : 0 Articles : 0
Contact Details
Law Firm Name : Saravvanan R
Country : India
City : Chennai
Area : High Court Building (Chennai)
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2000
Qualification : MBA ML
About
About Advocate: Saravanan Rajendran is a well-known lawyer and advocate based in Chennai, India. He has over a decade of experience in the legal field and is known for his expertise in family law, criminal law, and civil law. Saravanan Rajendran is a graduate of the Dr. Ambedkar Government Law College in Chennai and holds a Bachelor of Laws (LLB) degree. He has also completed a Master of Laws (LLM) degree from the University of Madras. Saravanan Rajendran has worked with several leading law firms in Chennai and has represented clients in various courts across India. He has also served as a legal advisor to several corporate clients and has provided legal assistance to individuals and families in need. As a family law expert, Saravanan Rajendran has helped numerous clients with divorce, child custody, alimony, and property division cases. He has a deep understanding of the complexities involved in family law cases and works closely with his clients to ensure that their rights are protected and that their interests are represented in court. In criminal law cases, Saravanan Rajendran has represented clients charged with a range of offenses, including white-collar crimes, drug offenses, and violent crimes. He has a thorough understanding of criminal law procedures and works tirelessly to ensure that his clients receive a fair trial and that their rights are protected. Saravanan Rajendran's expertise in civil law extends to matters such as property disputes, breach of contract, and personal injury claims. He has helped clients resolve disputes through mediation and arbitration, and has also represented them in court when necessary. In addition to his legal work, Saravanan Rajendran is actively involved in several social and charitable organizations in Chennai. He is committed to using his legal expertise to help those in need and to make a positive impact in his community. Overall, Saravanan Rajendran is a highly respected lawyer and advocate in Chennai, known for his professionalism, expertise, and commitment to his clients. Rajendra Law office is a well-established law firm based in Chennai, India. The firm has been providing legal services to clients for more than a decade, and its team of experienced lawyers has a deep understanding of Indian law and the local legal system. The firm specializes in a wide range of legal areas, including family law, corporate law, criminal law, property law, and intellectual property law. It has earned a reputation for providing high-quality legal services to its clients, and its lawyers are known for their professionalism, expertise, and dedication to achieving the best possible outcomes for their clients. Rajendra Law office is committed to providing personalized and efficient legal solutions to clients. Its lawyers work closely with clients to understand their specific needs and concerns, and then develop customized legal strategies that are tailored to their unique situations. The firm's approach to legal services is characterized by a strong focus on client satisfaction. Its lawyers prioritize clear communication and timely updates to ensure that clients are always informed about the progress of their cases. Overall, Rajendra Law office is a reliable and trustworthy law firm that has helped countless clients achieve favorable outcomes in their legal matters. Whether you need legal advice or representation, the firm's team of experienced lawyers is ready to help.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1061/2001 | Tamil Nadu | Chennai |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
Admiralty & Maritime Law
Antitrust & Trade Regulation
Aviation & Space
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Estate Planning
Entertainment, TV & Movies
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Immigration
Insurance
International Law
Real Estate & Construction
Leisure & Tourism
Markets & Investments
Languages
No Answers Found
