Sunil Jain (33 Years Exp)

  Retainership (Show More)   

 Ghaziabad , Ghaziabad

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Contact Details

Law Firm Name : Sunil Jain

Country : India

City : Ghaziabad

Area : Ghaziabad


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Practicing Since :  1991

Qualification : Master’s in Law

About

https://sites.google.com/view/advocate-ghaziabad/home

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
06431 Uttar Pradesh Ghaziabad

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
  HC - Writ appeal
  HC - Writ petition
  High Court-Other

 Supreme Court (India)

  SC - Senior Counsel
  SC - Public Interest litigation
  Supreme Court Lawyers
  SC - Writ Appeal
  SC - Court Writ Petition
  Supreme Court Other
  SC - Special Leave Petition
  SC - Transfer Petition
  SC - Writ Petition

 Miscellaneous

  Retainership
  Miscellaneous-Other

 RERA

  RERA Lawyers
  RERA Other
  Project Registration
  Promoter Registration
  Agent Registration
  Regulatory Authority Complaints
  RERA Administrative Tribunal

 Banking & Finance

  Asset Protection
  Banking Law
  Capital Markets
  Corporate Finance
  Finance
  Financial Services Law
  Investment Law
  Private Equity
  Project Finance
  Public Finance
  Securities
  Trade Investment
  Venture Capital
  Banking & Finance - Other

 Insolvency and Bankruptcy

  Credit & Mortgage
  Debt Relief
  Debtor & Creditor
  Insolvency
  Insolvency - Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

 Child Laws

  Child Custody & Visitation
  Child Abuse
  Child Protection
  Child Rape
  Juvenile Law
  Child Adoption
  Child Support
  Child Pornography
  Juvenile Crime
  Child Laws - Other
  Estate Planning

 Entertainment, TV & Movies

  Entertainment Law
  Piracy
  Entertainment Copyrights
  Entertainment - Other

 Environmental

  Agricultural Law
  Animal Law
  Energy
  Environmental Law
  Equine Law
  Forestry & Fisheries
  Natural Resources
  Oil & Gas
  Mining and Natural Resources
  Environmental - Other

 Medical, Pharma & Healthcare

  Biotechnology
  Chemical Law
  Research & Development
  Defective Drugs
  Failure to Diagnose
  Health Care
  Informed Consent
  Medical Law
  Medical Malpractice
  Medicare & Medicaid
  Medication Errors
  Pharmaceutical Law
  Medical Tourism
  Surgical Errors
  Medical, Pharma - Surrogacy

 Insurance

  Bad Faith Insurance
  Insurance Defense
  Insurance Fraud
  Medical Insurance
  Insurance - Other

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other
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