Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Amicus Publico LLP (21 Years Exp)
Competition Commission of India (Show More)
View Answers by this Lawyer (0)
Profile Views : 470
News : 0 Articles : 0
Contact Details
Law Firm Name : Amicus Publico LLP
Country : India
City : Jaipur
Area : Bani Park
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2003
Qualification : LLB
About
About company Justice Is Something That Has To Be Made Always Amicus Publico is a full service law firm since 2007, and it’s been converted into LLP. Since 2007 we are providing legal services for individuals as well as for a Company/Firm, who face any kind of legal hurdles, falling under any field of law. But the key reason behind the conversion of this law firm into LLP was to provide nuanced and efficient solutions to transactional, advisory, regulatory, dispute resolution and litigation requirements of the corporate clients under a single entity. Our main agenda is to help our corporate clients to easily walk through the trials of their lives with our guidance. It was keen desire of the founding partners to provide commercially viable legal advice and support while ensuring a high degree of partner involvement and maintain a constant vigil to protect the corporate client’s interests. LLP’s professional experts in diverse fields constitute its strength. LLP’s members, Attorneys are committed to provide quality legal services in India and aboard with a client centred and result-oriented approach to the practice and further committed to follow the highest standard of fair practice and ethics. Amicus Publico LLP works closely with each & every client to understand the practical aspects of the clients business.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| R/538/2003 | Rajasthan | High Court Bench Jaipur |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IP, Trademark & Copyright
Employment, Labor & Service
Startup & Registrations
Taxation
Tribunals
RERA
Admiralty & Maritime Law
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
International Law
Real Estate & Construction
Languages
No Answers Found
