Contact Details

Law Firm Name : Akshaya Kumar Nanda

Country : India

City : Khorda

Area : Bhubaneswar Court


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News

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Practicing Since :  2002

Qualification : BALLB

About

All types civil, revenue laws in Orissa, Negotiable Instrument, Criminal matter such as NDPS Act, Excise etc., Matrimonial dispute, Bail matters, Consumer matter, conciliation etc.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
E-610/2002 Odisha Bhubaneswar, High Court of Odisha

 Civil

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Criminal Law

 Family & Divorce

 Human Rights

 Miscellaneous

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