Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
MURTHY ASSOCIATES (26 Years Exp)
HC - Public Interest litigation (Show More)
View Answers by this Lawyer (0)
Profile Views : 18025
News : 0 Articles : 0
Contact Details
Law Firm Name : MURTHY ASSOCIATES
Country : India
City : Bangalore
Area : H.A.L II Stage
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 1998
Qualification : B.COM LL.B.,
About
As an Independent law practitioner have been practising law with reputed law firms at the beginning of my career all through before the High Court and Lower courts, started my law firm in 2010 and ever since have extensively been dealing in Property matters, Consumer Complaints both at the District and State Forums, Criminal complaints and in Divorce cases.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| KAR/103-99 | Karnataka | Karnataka State Bar Council |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Languages
No Answers Found
