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R K and Associate (21 Years Exp)
Arbitration - International (Show More)
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Contact Details
Law Firm Name : R K and Associate
Country : India
City : Allahabad
Area : Allahabad
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Practicing Since : 2003
Qualification : M Phil
About
R K and Associate – a leading law firm intent on providing its clients with professional quality services in a timely manner and at reasonable cost .Associates is a leading law office that caters to diversified legal requirements of clients in Allahabad High Court (Allahabad & Lucknow) , State Consumer Forum , Debit Recovery Tribunal (Allahabad & Lucknow), Debit Recovery Applet Tribunal , Central Administration Tribunal , Central Service Tax, Excise & Custom Tribunal, Central Government Industrial Tribunal & Labour Courts, relating to various fields of law.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1818 | Uttar Pradesh | Bar Council of India |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Employment, Labor & Service
Motor Vehicles
Taxation
Tribunals
Miscellaneous
RERA
Pre Negotiated Services
Languages
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