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Pazhanivel. T (24 Years Exp)
HC - Public Interest litigation (Show More)
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Contact Details
Law Firm Name : Pazhanivel. T
Country : India
City : Chennai
Area : Chennai G.P.O.
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Practicing Since : 2000
Qualification : B. L
About
Experience in both civil and criminal cases, family cases company cases, arbitration, etc.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 219/2000 | Tamilnadu | Tamilnadu |
Civil
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